Income Tax Appellate Tribunal - Kolkata
Hillman Hosiery Mills Pvt. Ltd., ... vs D.C.I.T.,Circle-11(1), Kolkata on 29 January, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL
KOLKATA 'A' BENCH, KOLKATA
(Before Sri J. Sudhakar Reddy, Hon'ble Accountant Member & Sri Aby T. Varkey, Hon'ble Judicial Member)
CORRIGENDUM
In r/o ITA No. 2634/Kol/2019
Assessment Year: 2013-14
Hillman Hosiery Mills Pvt. Ltd..................................................................................................Appellant
26/1G, P K Tagore Street
Jorabagan
Kolkata - 700 006
[PAN : AABCH 4530 Q]
Vs.
Deputy Commissioner of Income Tax, Circle-11(1), Kolkata.........................................Respondent
Date of order : January 29th, 2021
CORRIGENDUM
Per J. Sudhakar Reddy, AM :-
The assessee has filed an application dt. 21/01/2021, wherein in the case title, the Bench has been mentioned as 'B'. This is a typographical error and we rectify the same. The same shall henceforth be read as 'A' Bench.
2. Ordered accordingly.
Kolkata, the 29th day of January, 2021.
Sd/- Sd/-
[Aby T. Varkey] [J. Sudhakar Reddy]
Judicial Member Accountant Member
Dated : 29.01.2021
{SC SPS}
Copy of the order forwarded to:
1. Hillman Hosiery Mills Pvt. Ltd 26/1G, P K Tagore Street Jorabagan Kolkata - 700 006
2. Deputy Commissioner of Income Tax, Circle-11(1), Kolkata
3. CIT(A)-
4. CIT- ,
5. CIT(DR), Kolkata Benches, Kolkata.
True copy By order Assistant Registrar ITAT, Kolkata Benches