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State of Bihar - Section
Section 61 in Bihar Chaukidari Manual
61.
This list shall be in the following form:-| Serial no. | Name of owner or occupier of house. | Trade, business or other description | Estimated annual income | Area of holding | Amount of tax payable quarterly |
| 1 | 2 | 3 | 4 | 5 | 6 |
| Rs.p. | Rs.p |