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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(1) in Maharashtra Public Universities Act, 2016

(1)The Board of Lifelong Learning and Extension shall have the following powers and duties, namely:-
(a)to create synergy at policy and operative level mechanism for co-existence and co-operation between various teaching, research and development institutions and various regional and national bodies and governmental agencies in the domain of lifelong learning, value education and life skills for senior citizens;
(b)to supervise and monitor the activities of an independent Centre for Lifelong Learning and Extension that shall be set up by the university to carry out the objectives of the Board;
(c)to look into budgets and financial needs of the Centre for Lifelong Learning and Extension;
(d)to prepare an annual programme of activities of the Centre for Lifelong Learning and Extension and to review the same periodically;
(e)to submit an annual report to the Management Council;
(f)to undertake any other task that may be assigned by the university authorities to carry out the objectives of the Board of Lifelong Learning and Extension.