Kerala High Court
Adv. Sarachandra Das vs The Revenue Divisional Officer on 7 April, 2021
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943
WP(C).No.19999 OF 2020(Y)
PETITIONER/S:
1 ADV. SARACHANDRA DAS,
AGED 63 YEARS,
S/O. DAMODARAN UNNITHAN,
PUTHUPARAMBIL VEETTIL,
PRAMADOM VILLAGE,
KOZHENCHERRY TALUK,
KUMBAZHA P.O.,
PATHANAMTHITTA DISTRICT,
PIN 689 653.
2 P.R PRABHAKUMARI,
AGED 52 YEARS,
W/O. ADV. SARACHANDRA DAS,
PUTHUPARAMBIL VEETTIL,
PRAMADOM VILLAGE,
KOZHENCHERRY TALUK,
KUMBAZHA P.O.,
PATHANAMTHITTA DISTRICT,
PIN 689 653
3 P.R PRASOBH KUMAR,
AGED 49 YEARS,
S/O. P.K RAJAN,
PUTHUPARAMBIL VEETTIL,
PRAMADOM VILLAGE,
KOZHENCHERRY TALUK,
KUMBAZHA P.O.,
PATHANAMTHITTA DISTRICT,
PIN 689 653
BY ADVS.
SRI.V.SETHUNATH
JESLIN DOLLY MATHEWS
RESPONDENT/S:
1 THE REVENUE DIVISIONAL OFFICER,
OFFICE OF THE R.D.O,
ADOOR P.O.,
PIN: 691 523.
WP(C).No.19999 OF 2020
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2 THE THAHASILDAR,
KOZHENCHERRY TALUK,
PATHANAMTHITTA P.O,
PIN 689 645
3 AGRICULTURAL OFFICER,
KRISHI BHAVAN,
PATHANAMTHITTA P.O,
PIN 689 645
4 THE VILLAGE OFFICER,
PATHANAMTHITTA,
PATHANAMTHITTA P.O,
PIN 689 645
5 THE SECRETARY,
PATHANAMTHITTA MUNICIPALITY,
PATHANAMTHITTA P.O.,
PIN 689 645
R5 BY SRI.JAMES ABRAHAM, SC, PATHANAMTHITTA
MUNICIPALITY
BY SRI.MANURAJ.K.J, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C).No.19999 OF 2020
3
W.P.(C)No.19999 of 2020
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JUDGMENT
The learned counsel for the petitioners submits that the writ petition is not pressed. In the light of the submission made by the learned counsel for the petitioners, this writ petition is dismissed as not pressed.
Sd/-
P.B.SURESH KUMAR, JUDGE rkj