Punjab-Haryana High Court
Maggi Grover And Another vs State Of Haryana And Another on 20 December, 2013
Author: Sabina
Bench: Sabina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Crl. Misc. No. M-39147 of 2011 (O&M)
Date of Decision: 20.12.2013.
Maggi Grover and another ........Petitioners
Vs.
State of Haryana and another ......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. R.S.Minhas, Advocate
for the petitioners.
Mr. Gaurav Dhir, DAG, Haryana.
Respondent No. 3 in person.
.....
SABINA, J.
Learned counsel for the petitioners has submitted that this petition has been rendered infructuous as the FIR in question has been quashed on the basis of compromise.
Dismissed as infructuous.
(SABINA) JUDGE December 20, 2013 Gurpreet Singh Gurpreet 2013.12.20 15:18 I attest to the accuracy and integrity of this document chandigarh