Delhi High Court - Orders
Smt Natho Devi vs Padam Singh on 4 October, 2023
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 200/2023
SMT NATHO DEVI ..... Petitioner
Through: Mr. Manu Sishodia, Advocate
versus
PADAM SINGH ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 04.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Learned Counsel appearing on behalf of the Petitioner/Landlord submits that written submission as directed by order dated 24.07.2023 were filed.
1.1 The same are, however, not on record. 1.2 On steps being taken by learned Counsel for the Petitioner/Landlord, let written submissions be brought on record.
2. List on 30.01.2024.
TARA VITASTA GANJU, J OCTOBER 4, 2023 yg Click here to check corrigendum, if any This is a digitally signed order.
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