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Delhi High Court - Orders

Smt Natho Devi vs Padam Singh on 4 October, 2023

                                    $~5
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RC.REV. 200/2023
                                                SMT NATHO DEVI                                                                    ..... Petitioner
                                                                                      Through:                 Mr. Manu Sishodia, Advocate
                                                                                      versus
                                                PADAM SINGH                                                                       ..... Respondent
                                                                                      Through:                 None
                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                          ORDER

% 04.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. Learned Counsel appearing on behalf of the Petitioner/Landlord submits that written submission as directed by order dated 24.07.2023 were filed.

1.1 The same are, however, not on record. 1.2 On steps being taken by learned Counsel for the Petitioner/Landlord, let written submissions be brought on record.

2. List on 30.01.2024.

TARA VITASTA GANJU, J OCTOBER 4, 2023 yg Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 01:53:22