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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of Rajasthan - Subsection

Section 255(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)all explosives are handled, used or stored in accordance with the instructions and the material data sheet supplied by the manufacturer of such explosives;