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[Cites 0, Cited by 0] [Section 1116] [Entire Act]

Bengal Presidency - Subsection

Section 1116(b) in Police Regulations, Bengal , 1943

(b)Copies of the first special report shall be sent to Superintendents of bordering districts, whether within or without the province, to whom hue and cry notices have been sent. Copies of subsequent reports need be sent only if they contain something of special interest to those officers.