Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60A] [Entire Act] State of Jammu-Kashmir - Subsection Section 60A(3) in Transfer of Property Act, 1977 (3)The provisions of this section do not apply in the case of a mortgagee who is or has been in possession.] [Added ibid.]
