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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(3) in The Jharkhand Law Officers (Engagement) Rules, 2018

(3)The Search Committee shall formulate its own procedure for seeking willingness and preparation of the panel of the names of the advocates for engagement as Law Officers in the Jharkhand High Court and the Supreme Court of India.