Himachal Pradesh High Court
Abhishek Rao vs . State Of H.P And on 13 January, 2023
Author: Virender Singh
Bench: Virender Singh
Abhishek Rao vs. State of H.P and .
another.
Cr.MMO No. 66 of 2023 13.01.2023 Present: Mr. R.L. Chaudhary, Advocate for the petitioner.
Mr. J.S. Guleria, Dy. A.G for respondent No.1.
Cr.M.P No. 214 of 2023 r For the reasons stated in the application, the same is allowed and the delay in re-filing the petition, is condoned.
The application stands disposed of.
Cr.MMO No. 66 of 2023 Issue notice. Mr. J.S. Guleria, learned Deputy General appears and waives sevice of notice on behalf of respondent No.1. Notice be issued to respondent No. 2 returnable for 24th March, 2023, on taking steps within a week. Reply on behalf of respondent No.1 be filed in the meanwhile.
January 13, 2023 ( Virender Singh )
(naveen) Judge
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