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State of Madhya Pradesh - Section

Section 46 in The M.P. Factories Rules, 1962

46. Latrine accommodation.

- Latrine accommodation shall be provided in every factory on the following scales :-
(a)Where females are employed, there shall be at least one latrine for every female.
(b)When males are employed, there shall be at least one latrine for every 25 males : provided that, where the number of males employed exceeds 100, it shall be sufficient if there is one latrine for every 25 males up to the first 100, and one for every 30 thereafter.
In calculating the number of latrines required under this rule-
(a)the number of workers shall mean the maximum number employed at any one time during the day; and
(b)any odd number of workers less than 25 or 50, as the case may be, shall by reckoned at 25 or 50.