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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(h) in Bihar Payment of Wages (Procedure) Rules, 1965

(h)"record of order or direction" means the record of an order dismissing either wholly or in part an application made under sub-section (2) of Section (4) of that section kept in Form "F";