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State of Goa - Section

Section 39 in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

39. Powers and duties of Police in respect of offences and assistance to prescribed authority.

- Every Police Officer shall give immediate information to the prescribed authority of an offence coming to his knowledge which has been committed against this Act or any rule made thereunder and shall assist the prescribed authority in the exercise of his lawful authority.