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[Cites 0, Cited by 3] [Section 15(1)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1)(a) in Kerala Anti-Social Activities (Prevention) Act, 2007

(a)directing that, except in so far as he may be permitted by the conditions made in the order, he shall not visit any such area or place as may be specified in the order, for a period not exceeding one year;