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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(e) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011

(e)'Investigating officer' means an officer authorized by the Ombudsman to conduct investigation in respect of an allegation or complaint.