Delhi High Court - Orders
Pawan Reley vs Speaker Lok Sabha & Ors on 2 December, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~30.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9354/2021
PAWAN RELEY ..... Petitioner
Through: Petitioner in person.
Versus
SPEAKER LOK SABHA & ORS. ..... Respondents
Through: Mr. Chetan Sharma, Additional
Solicitor General with Mr. Kirtiman Singh, Central
Government Standing Counsel, Mr. Waize Ali
Noor, Mr. Taha Yasin, Mr. Amit Gupta, Mr. Vinay
Yadav, Mr. Rishav Dubey, Mr. Sahaj Garg,
Advocates for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 02.12.2021 C.M. No. 43079/2021 (early hearing) Present application has been preferred seeking early hearing of the writ petition. Since the writ petition is listed on 28.02.2022, we see no reason to pre-pone the hearing of the writ petition.
Application is accordingly dismissed.
CHIEF JUSTICE JYOTI SINGH, J DECEMBER 02, 2021 'anb' Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:07.12.2021 13:47:24