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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(2) in The City of Panaji Corporation Act, 2002

(2)Municipal Government of the City vests in corporation. - Except as in this Act otherwise expressly provided and subject to the orders of the State Government the Municipal Government of the city vests in the Corporation.