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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh State Public Distribution System Control Order, 2001

13. Returned of Supply Document by person in unauthorised possession thereof.

- Where any person is in possession of a supply document and such possession is not authorised by virtue of this order, he shall forthwith delivery the same to the person in respect of whom it is issued or to the Mandal Revenue Officer or Assistant Supply Officer of the area in which he resides.