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State of Nagaland - Section

Section 55 in Nagaland Excise Rules

55. Excise staff required to supervise operations in warehouse or godown.

- The Excise Commissioner shall decide what excise staff is necessary for the proper supervision of the operations carried on in each warehouse or godown under Rule 54 above. The licensee shall pay to the State Government or the Governor of Nagaland, as the case may be, at the end of each calendar month such establishment charges as may be determined from time to time by the Excise Commissioner. These amounts shall be in addition to any other fees payable under the Nagaland Excise Act, 1967 and shall not exceed in amount to total actual cost of the Excise Staff employed for the purpose of this rule.