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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employee) Act, 1988

(a)"Burmah Shell" means the Burmah Shell Oil Storage and Distributing Company of India Limited, a foreign company within the meaning of section 591 of the Companies Act, 1956 (1 of 1956)as it existed immediately before the appointed day under the Burmah Shell (Acquisition of Undertakings of India) Act, 1976 (2 of 1976.);