Gujarat High Court
M/S Nucon Switchgears Pvt Ltd vs Dakshin Gujarat Vij Company Ltd (Dgvcl) on 16 June, 2023
Author: A.J.Desai
Bench: A.J.Desai
C/ARBI.P/70/2022 ORDER DATED: 16/06/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 70 of 2022
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M/S NUCON SWITCHGEARS PVT LTD
Versus
DAKSHIN GUJARAT VIJ COMPANY LTD (DGVCL)
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Appearance:
VASIM MANSURI(8824) for the Petitioner(s) No. 1
MS LILU K BHAYA(1705) for the Respondent(s) No. 1
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CORAM:HONOURABLE THE ACTING CHIEF JUSTICE MR.
JUSTICE A.J.DESAI
Date : 16/06/2023
ORAL ORDER
Mr. Vasim Mansuri, learned advocate appearing for the petitioner, upon instructions, seeks permission to withdraw the present petition.
Permission as prayed for is granted. The petition is disposed of as withdrawn. Notice is discharged.
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