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State of West Bengal - Section

Section 40 in West Bengal Municipal (Employees' Service) Rules, 2010

40. Pay of a post carrying a pay personal to another employee

.— When an employee officiates in a post or holds a temporary post, the pay of which has been fixed at a rate personal to another employee, he shall draw the pay sanctioned for the post without reference to a particular individual in accordance with the principles set out in rule 39 or, where no such pay has been fixed, such pay as the Local Body may determine with the approval of the State Government