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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2)(c) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

(c)the manner in which refund is to be made and the time by which an application of refund is to be made under section 7;