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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(a) in Rajasthan District Board Account Rules

(a)In addition to merely accounting for all the expenditure incurred it is also the duty of the District Board Officer to see that no charge is paid twice over, and also that the budget allotments are not exceeded.