Section 5(1)(b) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

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(b)if the application is by or on behalf of, -

(i)an individual, the true name and address of such individual;

(ii)an undivided Hindu family, the true names and addresses of the manager and the adult coparcener of such family;

(iii)a company, the true names and addresses of the Directors, Managers or principal officer managing it;

(iv)an unincorporated body of individuals, the true names and addresses of such individuals;

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