Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(1) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(1)The offer for buy back shall remain open to the members for a period not less than fifteen days and not exceeding thirty days.