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Sant Kabir Mahant Ram Dayal Das ... vs The State Of Bihar & Ors on 10 February, 2011

            IN THE HIGH COURT OF JUDICATURE AT PATNA
                        CWJC No.1240 of 2011
                       SANT KABIR MAHANT RAM
                      DAYAL DAS MAHAVIDALAYA
                                Versus
                    THE STATE OF BIHAR & ORS.
                             -----------

2    10.02.2011

In view of the directions from this Court in the earlier writ application, as contained in Annexure-3, learned counsel for the Bihar School Examination Board prays for three weeks time to seek instructions and file counter affidavit in this case.

Put up for admission after three weeks in the regular list.

(J. N. Singh, J.) BT