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State of Uttar Pradesh - Section

Section 11 in The Benares Family Domains Act, 1904

11. Administration of fund.

- The administration of the said fund shall, subject to any [rules] [See Notification no. 591-1-597-B, dated March 5, 1907 in Gazette 1907, Part I, page 768.] made under section 22, Bengal Regulation VII of 1828, been trusted to the Raja of Benares.