Madhya Pradesh High Court
Santosh Raghuvanshi vs The State Of Madhya Pradesh on 26 October, 2018
1 MCRC-42862-2018 The High Court Of Madhya Pradesh MCRC-42862-2018 (SANTOSH RAGHUVANSHI Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 26-10-2018 None present for the applicant. Adjourned.
(ANAND PATHAK) JUDGE Rashid RASHID KHAN 2018.10.26 16:54:38 +05'30'