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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(1)(g) in The Orissa Port Trust Act, 1962

(g)all moneys received by or on behalf of the Board from Government, Central or State or from any individual or association of individuals by way of grant, gift or deposit;