Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(xve) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966 (xve)'Spot Trading' means trade in notified agricultural produce between seller and buyer, by an exchange, using an electronic platform;]
