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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1)(g) in The U.P. Co-operative Societies Act, 1965

(g)[ any association or body of persons whether incorporated or not: [Inserted by U.P. Act 30 of 2000, Section 2 (w.e.f. 22-7-2000).]