Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Jharkhand - Subsection Section 39(2) in Jharkhand Municipal Act, 2011 (2)The Ward Sabha shall perform the functions and discharge the duties in relation to the ward an Area Sabha does in relation to the area as specified in section 40.
