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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2) in The Wild Life (Protection) (Orissa) Rules, 1974

(2)Where the Issuing Officer is satisfied that an animal in respect of which royalty had been paid, had not been killed, captured or wounded he shall refund expeditiously to the licensee the amount paid as royalty.D. Shooting Blocks