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Bombay High Court

Rajendra Shankar Masane Working Store ... vs State Of Maha. Thr. Sec. Higher ... on 19 August, 2024

Bench: Nitin Jamdar, M. M. Sathaye

                                                                               Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1610 OF 2024

 Rajendra Shankar Masane Working Store Keeper ....PETITIONER
 Sndt University
             V/S
 State Of Maha. Thr. Sec. Higher Technical ....RESPONDENT

Education And Ors Mr Deepak Pote i/b Mr S R Barlinge for Petitioner Mr S B Kalel, AGP for the State R Nos 1 & 2 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 19th August, 2024 P.C. :

At the request of learned counsel for the Petitioner , stand over to 23/09/2024 .
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