Bombay High Court
Rajendra Shankar Masane Working Store ... vs State Of Maha. Thr. Sec. Higher ... on 19 August, 2024
Bench: Nitin Jamdar, M. M. Sathaye
Board Sr.No.:-10
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1610 OF 2024
Rajendra Shankar Masane Working Store Keeper ....PETITIONER
Sndt University
V/S
State Of Maha. Thr. Sec. Higher Technical ....RESPONDENT
Education And Ors Mr Deepak Pote i/b Mr S R Barlinge for Petitioner Mr S B Kalel, AGP for the State R Nos 1 & 2 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 19th August, 2024 P.C. :
At the request of learned counsel for the Petitioner , stand over to 23/09/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 09:40:00 :::