Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(1)(ii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(ii)consider and consolidate the annual plan in respect of the scheme of economic development and social justice of all Gram Panchayats-and the Janpad Panchayats and submission of the consolidated plan to Zila Panchayat;