Rajasthan High Court - Jaipur
Power Control Corporation vs C.C.E. And S.T. Jaipur I on 14 December, 2019
Author: Goverdhan Bardhar
Bench: Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Review Petition No. 6/2019
Power Control Corporation, J-874-75 Sitapura
Industrial Area Jaipur Rajashtan Through Its
Authorised Signatory Mr. Ravindra Kumar Gupta
S/o Late Shri Moti Chand Gupta Aged About 51
Years R/o 56 Ayuwan Singh Nagar Durgapura
Jaipur
----Petitioner
Versus
C.c.e. And S.t. Jaipur I, Ncr Building Statue Circle
C-Scheme Jaipur Rajasthan 302005
----Respondent
For Petitioner(s) : Jh fodze dqekj xksxjkA For :
Respondent(s) HON'BLE MR. JUSTICE MAHENDRA MAHESHWARI HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 14/12/2019 ;ksX; vf/koDrk ;kph dk dFku jgk fd os bl ;kfpdk dks vkxs ugha pykuk pkgrs gSa vkSj okil ysrs gSaA ifj.kker% ;ksX; vf/koDrk ;kph ds mijksDr dFkuksa dks fjdkMZ ij ysrs gq,] ;g ;kfpdk okil fy;s tkus ds vk/kkj ij [kkfjt dh tkrh gSA (GOVERDHAN BARDHAR),J (MAHENDRA MAHESHWARI),J Fkkokuh@& (Downloaded on 20/12/2019 at 09:08:14 PM) Powered by TCPDF (www.tcpdf.org)