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State of Rajasthan - Section

Section 75 in The Manual of Departmental Orders

75. Standing Order

No. Misc/XV/30/4058, dated 14-5-1965.It has been observed that Officers (Superintending Engineers/Executive Engineers) stationed outside come to Jaipur either on some leave or on some other official work, but they do not call on the Chief Engineer or Addl. chief Engineer, Irrigation. It enjoined upon all such officers that whenever they happen to visit Jaipur, they should make a point to see the Chief Engineer or Addl. Chief Engineer after fixing time on telephone for the same appointment.