Himachal Pradesh High Court
Abhishant Alias Nandu vs . State Of H.P. on 12 January, 2023
Bench: Sabina, Sushil Kukreja
Abhishant alias nandu Vs. State of H.P. Cr. Appeal No. 23/2023 .
12.01.2023 Present: Ms. Madhurika Sekhon Verma, Advocate, for the appellant.
Ms. Seema Sharma, Deputy Advocate General, for the respondentÂState.
Cr. Appeal No. 23/2023Heard. Admit.
Record of the trial Court be summoned.
Cr. MP No. 176/2023Learned Deputy Advocate General seeks time to file reply to the application.
List again on 6th March, 2023.
( Sabina ) Judge ( Sushil Kukreja ) Judge January 12, 2023 (raman) ::: Downloaded on - 12/01/2023 20:37:41 :::CIS