Section 64(2)(e) in The Wild Life (Protection) Act, 1972

[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(e) in The Wild Life (Protection) Act, 1972

(e)the particulars of the record of wild animals (captured or killed) to be kept and submitted by the licensee;

(ee)the manner in which measures for immunisation of live-stock shall be taken;