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[Cites 0, Cited by 0] [Section 18(38)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(38)(m) in Gujarat Minor Mineral Concession Rules, 2017

(m)the time limit for removal of any mineral, plant, machinery and other properties from the lease hold area after expiration, termination, surrender or abandonment of the quarry lease;