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State of Maharashtra - Section

Section 80 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

80. Power to declare persons elected in certain contingencies.

- If at any election after counting of votes is completed, an equality of votes is found to exist between any candidates, and the addition of one vote will entitle any of these candidates to be declared elected, such officer as the Returning Officer may empower in this behalf, shall decide between those candidates by lot, and proceed as if the candidate on whom the lot falls had received an additional vote.