Section 4(1)(a) in The Citizenship (Amendment) Act, 2003

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(a) in The Citizenship (Amendment) Act, 2003

(a)on or after the 26th day of January, 1950 , but before the 10th day of December, 1992 , if his father is a citizen of India at the time of his birth; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 4(1)(a) in The Citizenship (Amendment) Act, 2003