Section 4 in Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 1960
4. Amendment of Section 19 of Act XII of 1887.
- In Section 19 of the said Act,-(i)in sub-section (1), for the words "one thousand", the words "two thousand" shall be substituted; and(ii)in sub-section (2), for the words "four thousand", the words "five thousand" shall be substituted.
