Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915 1. Save where modified by the terms of any special licence or contract, these rules shall apply to all distilleries and warehouses in Madhya Pradesh.
