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Bombay Presidency - Section

Section 3 in The Bombay Dentists Rules, 1951

3.

A roll shall be maintained by the Registrar showing the names of the members of the Council, the electorate or interest which each member represents, the date of his election or nomination, the term of his office, the date on which any member vacated his seat and the date on which the term of office of a member is due to expire.