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State of Rajasthan - Section

Section 358 in Rules of the High Court of Judicature for Rajasthan, 1952

358. Publication of preliminary lists.

- Copies of lists shall be affixed to some conspicuous part of the Court House at Jodhpur or Jaipur, as the case may be, and the lists shall also be published in the Official Gazette before the seventh day of April next after their preparation.