Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001 24. Procedure regarding suo-motu action. - The procedure contained in this Chapter shall mutatis mutandis apply to suo-motu action taken by the Commission.
