Section 16 in Punjab State Aid to Industries Act, 1935
16. Documents and reports to be furnished to the State Government.
- If the [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government so directs, the Secretary shall forward to the [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government any document and prepare and submit any report relating to the work of the Board.
